Gujarat Nippon International ... vs Multiquadrant Industrial ...
2023 Latest Caselaw 8532 Bom

                                                                                        Mentioned-4-SJ-50-2022.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                                ORDINARY ORIGINAL CIVIL JURISDICTION

                                                SUMMONS FOR JUDGMENT NO.50 OF 2022
                                                               IN
                                               COMMERCIAL SUMMARY SUIT NO.103 OF 2021

                               GUJARAT NIPPON INTERNATIONAL PVT. LTD.                )...PLAINTIFF

                                        V/s.

                               MULTIQUADRANT INDUSTRIAL CONTROLS                     )
                               (INDIA) PVT. LTD.                                     )...DEFENDANT

                               Mr.Sachin Kudalkar i/by. M/s.Madekar & Co., Advocate for the Plaintiff.
                               Ms.Revati Desai i/by Ms.Rutu Prashant, Advocate for the Defendant.

                                                           CORAM        :      ABHAY AHUJA, J.

                                                           DATE         :      21st AUGUST 2023

                               P.C. :

1. Mentioned out of turn at 10.30 a.m.

2. At the joint request of the learned Counsel for the parties, list on

31st August 2023 at 3.00 p.m.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 21/08/2023 18:18:48