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Dinesh S/O Chindhuji Kohale vs The State Of Maharashtra, Through ...
2023 Latest Caselaw 8529 Bom

Citation : 2023 Latest Caselaw 8529 Bom
Judgement Date : 21 August, 2023

Bombay High Court
Dinesh S/O Chindhuji Kohale vs The State Of Maharashtra, Through ... on 21 August, 2023
Bench: Avinash G. Gharote, Urmila Sachin Phalke
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2103 OF 2020

 Dinesh S/o Chindhuji Kohale                    ....PETITIONER
             V/S
 The State Of Maharashtra, Through Its Secretary,
                                             ....RESPONDENT

Department Of Education, Nagpur Division, Napgur

MRS. DEEPA I CHARLEWAR for Petitioner COPY SERVED TO GP FOR R-1 TO 4 for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE & HON'BLE JUSTICE URMILA JOSHI PHALKE, JJ DATE : 21st August, 2023 P.C. :

CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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