Gangubai Wd/O Kisan Ingle And ... vs Samir Ahmedkhan Shahadat Khan And ...
2023 Latest Caselaw 8521 Bom

                                                                     -1-                         9.FA.480.2023.odt


                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         NAGPUR BENCH AT NAGPUR

                                              FIRST APPEAL NO. 480 OF 2023
                                              Gangubai wd/o. Kisan Ingle & Ors.
                                                            Vs.
                                           Samir Ahmedkhan Shahadat Khan & Ors.
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                 Office Notes, Office Memoranda of Coram,                    Court's or Judge's orders
                 appearances, Court's orders of directions
                 and Registrar's orders
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                                        Mr. S.D. Chopde, Advocate for the Appellants.


                                                   CORAM : G. A. SANAP, J.

DATED : 21st AUGUST, 2023.

Heard.

2. Issue notice to the respondents, returnable within nine weeks.

3. Call for record and proceedings.

CIVIL APPLICATION (CAF) NO. 1648 OF 2023

4. Issue notice to the respondents, returnable within nine weeks.

5. In the meantime, there shall be stay to the impugned judgment and award, directing recovery of the amount from the claimants.

(G. A. SANAP, J.) Vijay

Signed by: Mr. Vijay Kumar Designation: PA To Honourable Judge Date: 22/08/2023 12:08:40