Satish Shivaji Khandge vs State Of Maharashtra And Ors
2023 Latest Caselaw 8433 Bom

                                                                    Board Sr.No.:-1

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 2517 OF 2022

 Arun P Gidh                                ....PETITIONER
            V/S
 Chandraprakash Singh And Ors             ....RESPONDENT

WITH CR. WRIT PETITION STAMP NO. 10232 OF 2023

Satish Shivaji Khandge ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT

WITH CR. WRIT PETITION NO. 2518 OF 2022

Arun P. Gidh ....PETITIONER V/S Govind Jemla Rathod And Ors. ....RESPONDENT

WITH CR. WRIT PETITION NO. 2520 OF 2022

Arun P Gidh ....PETITIONER V/S Govind Maruti Bokde And Ors ....RESPONDENT

WITH CR. WRIT PETITION NO. 2519 OF 2022

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Arun P. Gidh ....PETITIONER V/S Harakchand Nenmal Jain And Anr. ....RESPONDENT

Mr.Aabad Ponda, Sr. Adv. a/w Mr. Jugal Kanani a/w Mr. Saurabh Mehta a/w Ms. Priya Pervi, Mr. Pradeep Rawla a/w Mr. Mahadeo Sherekar i.b. Mr. Akshay Kapadia for petitioner in WP No. 2517/2022, WP No. 2518/2022, WP No. 2519/2022 and WP No. 2520/2022.

Dr. Nilesh Pawaskar a/w Mr. Neeschey Dixit a/w Ms. Sudha Dwivedi a/w Mr. Aditya Sharma a/w Mr. Irfan Khan a/w Ms. Archana Shukla a/w Ms. Priya Mourya i.b. Sudha Dwivedi & Associates for petitioner in WPst No. 10232/2023.

Dr Abhinav Chandrachud i.b. Mr. Pavan Patil a/w Mr. Namitkumar S. Pansare for R. No. 1 in WP No. 2519/2022

Mr. Abhay Ostwal i.b. Mr. Drupad S. Patil a/w Mr. Suyash Sule for R. No. 2, 7 to 12, 14 to 16 and 18 in WP No. 2520/2022

Mr. Drupad S. Patil a/w Mr. Suyash Sule for R. No. 1, 3 to 5, 7 to 9 and 15 to 18 in WP No. 2517/2022 , Respondent No. 6, 8 to 12 and 14 to 18 in WP No. 2518/2022.

Mr. Amit Desai, Sr. Adv, Mr. Gopal Shenoy a/w Ms. M. S. Federal, Mr. Murtuza Federal, Mr. Veer Ashar, Mr. Aaroha Kulkarni i.b. Federal & Company for interveners/ Applicant in IASt. No. 12417/2023.

Mr. Karan Kadam a/w Mr. Ishwar Nankani, Mr. Jagdish Choudhary, Ms. Rhea Sinkar and Ms. Prajakta Sawardekar i.b. M/s Nankani & Associates for interveners/Applicant in IASt. No. 13266/2023.

Mr.Abad Ponda, Sr.Adv a/w Mr. Vikrant Singh Negi, Mr. Pratik

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Thakkar & Ms. Anjali Shah i/b DSK legal R-3 in WPST/10232/2023.

Mr. A. R. Patil, APP for state

CORAM : HON'BLE JUSTICE REVATI MOHITE DERE & HON'BLE SHRI JUSTICE N. J. JAMADAR & HON'BLE JUSTICE SHARMILA U.

                               DESHMUKH, JJ
        DATE :                 19th August, 2023
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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