Hdfc Chubb General Insurance Co. ... vs Sujata Vijendra Shurpali And Ors
2023 Latest Caselaw 8357 Bom

                                                                   9-IA-14207-2023.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                               CIVIL APPELLATE JURISDICTION

                    INTERIM APPLICATION NO.14207 OF 2023
                                      IN
                      FIRST APPEAL (ST) NO.18024 OF 2023

 HDFC ERGO GENERAL INSURANCE CO. LTD.                       )...APPLICANT

          V/s.

 SMT. SUJATA VIJENDRA SHURPALI AND ORS.                     )...RESPONDENTS

 Ms.Sweta Shah i/by Mr.A.P.Kulkarni, Advocate for the Applicant /
 Appellant.

                                   CORAM      :    ABHAY AHUJA, J.

                                   DATE       :    17th AUGUST 2023

 P.C. :

1. This is an application seeking condonation of delay of 3 years

176 days in preferring Appeal against the judgment and award dated

17th June 2019 passed by the Motor Accident Claims Tribunal, Pune in

Motor Accident Claim Petition No.292 of 2010.

2. Learned Counsel for the Applicant/Appellant draws the attention

of this Court to paragraphs 2 to 5 of the Application in support of her

contention to condone the delay.

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9-IA-14207-2023.doc

3. Having heard the learned Counsel and having perused the

application, issue notice to Respondents, returnable on 20 th September

2023.

4. List on 20th September 2023.

                                         (ABHAY AHUJA, J.)




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