V. Jaya Lakshmi And Anr vs P.R. Bafna And Ors
2023 Latest Caselaw 8355 Bom

                                          1                        4 fa 1693-13-c.doc


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               CIVIL APPELLATE JURISDICTION

                               FIRST APPEAL NO.1693 OF 2013

 V. Jaya Lakshmi and anr.              ... Appellants
        Vs.
 P. R. Bafna and anr.                  ... Respondents
                                          -------

 Mr.Dinesh Tiwari with Mr.Mikhail Day and Mr.Pulkeshi Gaikwad i/by M/s
 Dinesh Tiwari and Associates, Advocates for the Appellants.
 Ms.D.Shalini Shankar with Ms.Sayli Thakur, Advocates for the Respondent
 No.2.

                                              -------

                            CORAM :    ABHAY AHUJA, J.

                            DATE :     17 AUGUST, 2023.


 P.C. :

1. Arguments concluded.

2. Judgment reserved.

3. Learned counsel are at liberty to file written submissions and

supporting judgments within a period of two weeks.

                                                        (ABHAY AHUJA, J.)




   Priya R. Soparkar                                                                         1 of 1