Subhash S/O Devendra Bangre And ... vs State Of Maha., Thr. Secretary, ...
2023 Latest Caselaw 8316 Bom

Citation : 2023 Latest Caselaw 8316 Bom
Judgement Date : 11 August, 2023

Bombay High Court

Subhash S/O Devendra Bangre And ... vs State Of Maha., Thr. Secretary, ... on 11 August, 2023

Bench: Avinash G. Gharote, M. W. Chandwani

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5843 OF 2022
                              In
                        STAMP NO. OF

 Subhash S/o Devendra Bangre And Others           ....PETITIONER
            V/S
 State Of Maha., Thr. Secretary, Finance Dept.,....RESPONDENT

Mumbai And Ors.

SANDEEP NARESH SINGH for Petitioner (FOR R 3) for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE & HON'BLE SHRI JUSTICE M. W. CHANDWANI, JJ DATE : 11th August, 2023 P.C. :