The Andhra State Road Transport ... vs Sulochana Kisan Patole And Ors
2023 Latest Caselaw 8043 Bom

KVM

                                        1/1
                                                            35 - FA 867 OF 2007.doc


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION
                  FIRST APPEAL NO. 867 OF 2007
                         ALONGWITH
              INTERIM APPLICATION NO. 13177 OF 2023
                              IN
                  FIRST APPEAL NO. 867 OF 2007
The Andhra State Road Transport Corporation,
Andhrapradesh                              ..... Appellant/
                                           Applicant
        VERSUS
Smt. Sulochana Kisan Patole & Ors.                    ..... Respondents

Ms.P.M.Bhansali a/w. Ms.Dharini Jain for the Appellant.

Mr.T.J.Mendon a/w. Mr.T.R.Kale for the Respondent Nos. 1 to 3.
                                       CORAM: ABHAY AHUJA, J.

DATE : 8th AUGUST, 2023

P.C:-

At the joint request of the learned counsel for the parties, list for

final disposal on 17th August, 2023.

2. The parties are at liberty to circulate propositions and judgments

in advance.

[ABHAY AHUJA, J.]