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Amar Lifespaces Llp And 3 Ors vs Bakul Maganlal Vyas And 3 Ors
2023 Latest Caselaw 7938 Bom

Citation : 2023 Latest Caselaw 7938 Bom
Judgement Date : 7 August, 2023

Bombay High Court
Amar Lifespaces Llp And 3 Ors vs Bakul Maganlal Vyas And 3 Ors on 7 August, 2023
Bench: Shri Arif Doctor
            Digitally signed
            by LAXMIKANT
LAXMIKANT   GOPAL
GOPAL       CHANDAN
CHANDAN     Date:
            2023.08.09
            18:11:33 +0530                                          1        (15).doc


                                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             ORDINARY ORIGINAL CIVIL JURISDICTION

                                                      APPEAL NO.55 OF 2023
                                                               IN
                                            INTERIM APPLICATION (L) NO.30888 OF 2022
                                                               IN
                                                      SUIT NO.1821 OF 2004.

                               Amar Lifespaces LLP and ors.             : Appellants/Org.Def.Nos.2 to 5.
                                    Vs.
                               Bakul Maganlal Vyas                      : Respondents
                               and ors.                                  (No.1 to 3 Org. Plaintiff Nos.1
                                                                          to 3 & No.4 Org. Deft. No.1)

                                                             WITH
                                              INTERIM APPLICATION NO.1623 OF 2023
                                                              IN
                                                      APPEAL NO.55 OF 2023
                                                              IN
                                            INTERIM APPLICATION (L) NO.30888 OF 2022
                                                              IN
                                                     SUIT NO.1821 OF 2004.

                               Amar Lifespaces LLP and ors.             : Applicants/Org.Appellants

                               In the matter between

                               Amar Lifespaces LLP and ors.             : Appellants/Org.Def.Nos.2 to 5.
                                    Vs.
                               Bakul Maganlal Vyas                      : Respondents
                               and ors.                                  (No.1 to 3 Org. Plaintiff Nos.1
                                                                          to 3 & No.4 Org. Deft. No.1)

                               Mr. Cyrus Ardeshir i/by Mr. Omkar Kulkarni for the
                               Appellants/Applicants.
                               Mr. Sanjay jain a/w Mr. Hasmit Trivedi and Ms. Gauri Mestha i/by
                               L J Law for Respondent Nos. 1 to 3.


                               LGC                                                                    1 of 2




                                     ::: Uploaded on - 09/08/2023               ::: Downloaded on - 09/08/2023 22:20:46 :::
                                      2      (15).doc



                    CORAM : DEVENDRA KUMAR UPADHYAYA, CJ. &
                            ARIF S. DOCTOR, J.

DATE : 07th AUGUST, 2023

P.C. :

Reserved for Judgment/Orders.





(ARIF S. DOCTOR, J.)                                   (CHIEF JUSTICE)




LGC                                                                  2 of 2





 

 
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