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M/S Maharashtra State ... vs M/S Ankur Seeds Private Limited, ...
2023 Latest Caselaw 7914 Bom

Citation : 2023 Latest Caselaw 7914 Bom
Judgement Date : 4 August, 2023

Bombay High Court
M/S Maharashtra State ... vs M/S Ankur Seeds Private Limited, ... on 4 August, 2023
Bench: Avinash G. Gharote
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2054 OF 2017

 M/s Maharashtra State Electricity Distribution ....PETITIONER
 Company Ltd., Thr. Nodal Officer, Nagpur
            V/S
 M/s Ankur Seeds Private Limited, Nagpur And....RESPONDENT

Another

SHRIDHAR VASUDEO PUROHIT for Petitioner DEEPALI V SAPKAL for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE J DATE : 4th August, 2023 P.C. :

CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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