Reliance General Insuranc Co. ... vs Sou. Drupada Waghu Katurde And Ors
2023 Latest Caselaw 7909 Bom

 1                                     9 fa 1068-16 with caf 2830-16 and ia 1806-23-c.doc


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION

                            FIRST APPEAL NO.1068 OF 2016
                                         WITH
                          CIVIL APPLICATION NO.2830 OF 2016
                                         AND
                         INTERIM APPLICATION NO.1806 OF 2023
                                          IN
                            FIRST APPEAL NO.1068 OF 2026

 Reliance General Insurance Co. Ltd.                         ... Appellant
       Vs.
 Sou. Drupada Waghu Katurde and ors.                         ... Respondents
                                   -------

 Mr.Rajesh Kanojia i/by M/s Res Juris, Advocate for the
 Appellant/Applicant in CAF No.2830 of 2016.
 Mr.R.A.More, Advocate for the Applicants in IA No.1806 of 2023 and for
 the Respondent No.1 and 3 in FA.

                                         -------

                            CORAM :   ABHAY AHUJA, J.

                            DATE :    04 AUGUST, 2023.

 P.C. :

1. At the joint request of the learned counsel for the parties who

submit that the appeal be finally heard, list on 8 th September, 2023 at

2.30 p.m.

2. Let private paper-book be filed by that date with an advance copy

Priya R. Soparkar 1 of 2

2 9 fa 1068-16 with caf 2830-16 and ia 1806-23-c.doc

to the other side.

3. Learned counsel are also at liberty to circulate brief propositions

and supporting judgments.

                                                     (ABHAY AHUJA, J.)




  Priya R. Soparkar                                                                      2 of 2