M/S. Phoenix Ventures Through ... vs The State Of Maharashtra Through ...
2023 Latest Caselaw 7908 Bom

Citation : 2023 Latest Caselaw 7908 Bom
Judgement Date : 4 August, 2023

Bombay High Court

M/S. Phoenix Ventures Through ... vs The State Of Maharashtra Through ... on 4 August, 2023

Bench: N. R. Borkar

                                                                               Board Sr.No.:-7

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 13038 OF 2019

 M/s. Phoenix Ventures Through Partner Sachin....PETITIONER
 Ashok Agarwal
             V/S
 The State Of Maharashtra Through Principal ....RESPONDENT

Secretary Dept. Revenue And Ors

Mr. Abhijit Kulkarni a/w Mr. Krushna Jaybhay for Petitioner Ms. M. S. Srivastava, AGP for Respondent - State

CORAM : HON'BLE SHRI JUSTICE N. R. BORKAR J DATE : 4th August, 2023 P.C. :