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M/S. Jaywant Sugars Ltd. ,Karad vs The State Of Maharashtra Thru ...
2023 Latest Caselaw 7799 Bom

Citation : 2023 Latest Caselaw 7799 Bom
Judgement Date : 4 August, 2023

Bombay High Court
M/S. Jaywant Sugars Ltd. ,Karad vs The State Of Maharashtra Thru ... on 4 August, 2023
Bench: G. S. Kulkarni, Jitendra Shantilal Jain
                                                                              1.WP1612_2021.DOC


Vidya Amin

                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            CIVIL APPELLATE JURISDICTION

                                   WRIT PETITION NO. 1612 OF 2021

             Mysore Mercantile Co. Ltd., through Authorized ... Petitioner
             Representative
                              Versus
             The State of Maharashtra, through Principal    ...Respondents

Secretary & Anr.

WITH WRIT PETITION NO. 429 OF 2018 WITH WRIT PETITION NO. 430 OF 2018 WITH WRIT PETITION NO. 405 OF 2019 WITH WRIT PETITION NO. 426 OF 2018 WITH WRIT PETITION NO. 427 OF 2018 WITH WRIT PETITION NO. 428 OF 2018 WITH WRIT PETITION NO. 431 OF 2018 WITH WRIT PETITION NO. 466 OF 2018 WITH WRIT PETITION NO. 782 OF 2018 WITH WRIT PETITION NO. 1061 OF 2018 WITH WRIT PETITION NO. 2360 OF 2018 WITH WRIT PETITION NO. 1258 OF 2018 WITH WRIT PETITION NO. 1257 OF 2018 WITH WRIT PETITION NO. 2260 OF 2019 WITH WRIT PETITION NO. 2445 OF 2018 WITH

4 August, 2023

1.WP1612_2021.DOC

WRIT PETITION NO. 1832 OF 2018 WITH WRIT PETITION NO. 3632 OF 2018 WITH WRIT PETITION NO. 1833 OF 2018 WITH WRIT PETITION NO. 2318 OF 2018 WITH WRIT PETITION NO. 2317 OF 2018 WITH WRIT PETITION NO. 2961 OF 2018 WITH WRIT PETITION NO. 3419 OF 2019 WITH WRIT PETITION NO. 5459 OF 2018 WITH WRIT PETITION NO. 4843 OF 2018 WITH WRIT PETITION NO. 3616 OF 2018 WITH WRIT PETITION NO. 3166 OF 2018 WITH WRIT PETITION NO. 3617 OF 2018 WITH WRIT PETITION NO. 4019 OF 2023 WITH WRIT PETITION NO. 3890 OF 2019 WITH WRIT PETITION NO. 3891 OF 2019 WITH WRIT PETITION NO. 4254 OF 2018 WITH WRIT PETITION NO. 4238 OF 2018 WITH WRIT PETITION NO. 4255 OF 2018 WITH WRIT PETITION NO. 4880 OF 2018 WITH WRIT PETITION NO. 4616 OF 2018 WITH WRIT PETITION NO. 4881 OF 2018 WITH

4 August, 2023

1.WP1612_2021.DOC

WRIT PETITION NO. 4882 OF 2018 WITH WRIT PETITION NO. 5535 OF 2019 WITH WRIT PETITION NO. 6432 OF 2018 WITH WRIT PETITION NO. 3133 OF 2022 WITH WRIT PETITION NO. 9545 OF 2019 WITH WRIT PETITION NO. 9289 OF 2019 WITH WRIT PETITION NO. 7722 OF 2018 WITH WRIT PETITION NO. 3131 OF 2022 WITH WRIT PETITION NO. 3129 OF 2022 WITH WRIT PETITION NO. 3128 OF 2022 WITH WRIT PETITION NO. 4176 OF 2003 WITH WRIT PETITION NO. 9495 OF 2018 WITH WRIT PETITION NO. 10858 OF 2018 WITH WRIT PETITION NO. 11279 OF 2018 WITH WRIT PETITION NO. 13386 OF 2018 WITH WRIT PETITION NO. 11280 OF 2018 WITH WRIT PETITION NO. 11281 OF 2018 WITH WRIT PETITION NO. 13364 OF 2018 WITH WRIT PETITION NO. 12198 OF 2017 WITH WRIT PETITION NO. 12211 OF 2017 WITH WRIT PETITION NO. 12202 OF 2017 WITH

4 August, 2023

1.WP1612_2021.DOC

WRIT PETITION NO. 12204 OF 2017 WITH WRIT PETITION NO. 12213 OF 2017 WITH WRIT PETITION NO. 12205 OF 2017 WITH WRIT PETITION NO. 12398 OF 2017 WITH WRIT PETITION NO. 12421 OF 2017 WITH WRIT PETITION NO. 12399 OF 2017 WITH WRIT PETITION NO. 12400 OF 2017 WITH WRIT PETITION NO. 12677 OF 2017 WITH WRIT PETITION NO. 12693 OF 2017 WITH WRIT PETITION NO. 12678 OF 2017 WITH WRIT PETITION NO. 12679 OF 2017 WITH WRIT PETITION NO. 12680 OF 2017 WITH WRIT PETITION NO. 12681 OF 2017 WITH WRIT PETITION NO. 12682 OF 2017 WITH WRIT PETITION NO. 12936 OF 2017 WITH WRIT PETITION NO. 12934 OF 2017 WITH WRIT PETITION NO. 2907 OF 2020 WITH WRIT PETITION NO. 13105 OF 2017 WITH WRIT PETITION NO. 13107 OF 2017 WITH WRIT PETITION NO. 13108 OF 2017 WITH WRIT PETITION NO. 13230 OF 2017 WITH

4 August, 2023

1.WP1612_2021.DOC

WRIT PETITION NO. 13231 OF 2017 WITH WRIT PETITION NO. 3113 OF 2020 WITH WRIT PETITION NO. 13392 OF 2017 WITH WRIT PETITION NO. 13732 OF 2017 WITH WRIT PETITION NO. 13720 OF 2017 WITH WRIT PETITION NO. 13721 OF 2017 WITH WRIT PETITION NO. 13544 OF 2017 WITH WRIT PETITION NO. 13463 OF 2017 WITH WRIT PETITION NO. 13729 OF 2017 WITH WRIT PETITION NO. 13730 OF 2017 WITH WRIT PETITION NO. 13731 OF 2017 WITH WRIT PETITION NO. 13847 OF 2017 WITH WRIT PETITION NO. 13906 OF 2017 WITH WRIT PETITION NO. 13908 OF 2017 WITH WRIT PETITION NO. 14047 OF 2017 WITH WRIT PETITION NO. 14042 OF 2017 WITH WRIT PETITION NO. 14055 OF 2017 WITH WRIT PETITION NO. 14056 OF 2017 WITH WRIT PETITION NO. 14057 OF 2017 WITH WRIT PETITION NO. 433 OF 2018 WITH WRIT PETITION NO. 432 OF 2018 WITH

4 August, 2023

1.WP1612_2021.DOC

WRIT PETITION NO. 2163 OF 2018 WITH WRIT PETITION NO. 1591 OF 2019 WITH WRIT PETITION NO. 14601 OF 2018

Adv. Joel Carlos for the petitioner in WP/13720/2017. Mr. Abhijit B. Kadam a/w Mr. Prem Mhatre for Petitioner in WP/2360/2018 and WP/4616/2018. Mr Samir Kumbhakoni for Petitioner in WP/10858/2018. Adv Austin Fernendes i/b Denzil D'melloa for Petitioner in WP/13463/2017.

Mr Rahul P. Kasbekar a/w Mr. Swaroop Karade i/b Mr Surel S. Shah for Petitioner in wP/3166/2018. Mr Sarang S. Aradhye a/w Ms Gauri Velankar a/w Ms. Shruti Kothavade for Petitioner in WP/2163/2018. Mr Prasannan S. Namboodiri a/w Mr Tejal Darekar a/w Mr Rishabh Sinha for Petitioner inWP/13544/2017. Mr D.B. Savant a/w Mr Vinayak Salokhe a/w Ms Megha Jani a/w Ms Sampada Khanolkar for Petitioner in WP/429/2018 a/w WP/430/2018 a/w WP/405/2019 a/w WP/430/2018 a/w WP/405/2019 a/w WP/426/2018 a/w WP/427/2018 a/w WP/428/2018 a/w WP/431/2018 a/w WP/466/2018 Adv. a/w WP/1061/2018 a/w WP/1258/2018 a/w WP/1257/2018 a/w WP/2260/2019 a/w WP/2445/2018 a/w WP/1832/2018 a/w WP/3632/2018 a/w WP/1833/2018 a/w WP/2318/2018 a/w WP/2317/2018 a/w WP/3419/2019 a/w WP/5459/2018 a/w WP/4843/2018 a/w WP/3616/2018 a/w WP/3617/2018 a/w WP/3890/2019 a/w WP/3891/2019 a/w WP/4254/2018 a/w WP/4238/2018 a/w WP/4255/2018 a/w WP/4880/2018 a/w WP/4881/2018 a/w WP/4882/2018 a/w WP/5535/2019 a/w WP/6432/2018 a/w WP/3133/2022 a/w WP/9545/2019 a/w WP/9289/2019 a/w WP/1612/2021 a/w WP/7722/2018 a/w WP/3131/2022 a/w WP/3129/2022 a/w WP/3128/2022 a/w WP/4176/2003 a/w WP/9495/2018 a/w WP/11279/2018 a/w WP/13386/2018 a/w WP/ 11280/2018 a/w WP/11281/2018 a/w WP/13364/2018 a/w WP/12198/2017 a/w WP/12211/2017 a/w WP/12202/2017 a/w WP/12204/2017 a/w WP/4019/2023, WP/12213/2017 a/w WP/12205/2017 a/w WP/12398/2017 a/w WP/12421/2017 a/w WP/12399/2017 a/w WP/12400/2017 a/w WP/12677/2017 a/w WP/12693/2017 a/w WP/12678/2017 a/w WP/12679/2017 a/w WP/12680/2017 a/w WP/12681/2017,a/w WP/12682/2017 a/w

4 August, 2023

1.WP1612_2021.DOC

WP/12936/2017 a/w WP/12934/2017 a/w WP/2907/2020 a/w WP/13105/2017 a/w WP/13107/2017 a/w WP/13108/2017 a/w WP/13230/2017 a/w WP/13231/2017 a/w WP/3113/2020 a/w WP/13732/2017 a/w WP/13721/2017 a/w WP/13729/2017 a/w WP/13730/2017 a/w WP/13731/2017 a/w WP/13906/2017 a/w WP/13908/2017 a/w WP/14047/2017 a/w WP/14055/2017 a/w WP/14056/2017 a/w WP/14057/2017 a/w WP/433/2018 a/w WP/432/2018 a/w WP/1591/2019 a/w WP/14601/2018.

Smt. S.D. Vyas, 'B' Panel Counsel for State Mr Advait Sethna for Resp UOI in WP/12679/2017.

_______________________ CORAM: G. S. KULKARNI & JITENDRA JAIN, JJ.

DATED: 4 August, 2023 _______________________ P.C.

1. We have heard this batch of petitions for final hearing.

2. The arguments on behalf of the petitioners are advanced by Mr. Sawant,

Mr. Carlos, Mr. Kadam, Mr. Kumbhakoni, learned counsel and Ms. Shruti

Vyas on behalf of the State Government.

3. We close all these proceedings for judgment.

(JITENDRA JAIN, J.) (G. S. KULKARNI , J.)

4 August, 2023

 
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