Vaishali Darshak Ghegadmal vs Taibai Santosh Ghegadmal
2023 Latest Caselaw 7749 Bom

                                                      239-FA-347-2012.doc


        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

                      FIRST APPEAL NO. 347 OF 2012
                                 WITH
                   CIVIL APPLICATION NO. 2061 OF 2012
                                   IN
                      FIRST APPEAL NO. 347 OF 2012

Vaishali Darshak Ghegadmal                   ...       Appellant
      Versus
Taibai Santosh Ghegadmal                     ...       Respondent
                            .....
Mr. Gulabrao W. Awasarmol i/b Mr. Viplav Khobragade, for the
Respondent.

Mrs. Vaishali D. Ghegadmal, Appellant in person present.
                              .....

                               CORAM : PRITHVIRAJ K. CHAVAN, J.

DATED : 3rd AUGUST, 2023.

P.C.

Heard Mr. Awasarmol, learned Counsel for the respondent.

2 The appellant is also personally present in the Court and

reiterated that she does not wish to prosecute the Appeal.

3 Reserved for judgment.

[PRITHVIRAJ K. CHAVAN, J.]

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