Rakhi Kamal Thakur Nee Rakhi ... vs M/S. Rebuilt, Thr.Partners ...
2023 Latest Caselaw 7701 Bom

                                                   30-AO534-2023.DOC

                                                                    Santosh
       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CIVIL APPELLATE JURISDICTION


               APPEAL FROM ORDER NO. 534 OF 2023
                              WITH
              INTERIM APPLICATION NO. 13262 OF 2023

Rakhi Kamal Thakur nee Rakhi Hiralal
Rohra                                                     ...Appellant
                      Versus
M/s. Rebuilt and ors.                                ...Respondents

Mr. Prashant Karande, a/w Sudam Patil, i/b Ajit Hodage, for
      the Appellant.
Mr. Vasant Dhavan, for Respondent No.2.
Ms. S. Saboo, i/b Nikhil Kadam, for Respondent No.4.
Ms. Ishani Khanwilkar, i/b Alvina Castelino,for Respondent
      No.5.

                                 CORAM:    N. J. JAMADAR, J.

DATED : 2nd AUGUST, 2023 PC:-

1. Heard the learned Counsel for the appellant, the learned

Counsel for respondent No.2 and the learned Counsel for

respondent No.5 - the contesting respondent.

2. Post for judgment on 31st August, 2023.

[N. J. JAMADAR, J.]