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Rajaram Chavan Real Estate Pvt Ltd vs Mohammed Anwar Kutubuddin ...
2023 Latest Caselaw 7699 Bom

Citation : 2023 Latest Caselaw 7699 Bom
Judgement Date : 2 August, 2023

Bombay High Court
Rajaram Chavan Real Estate Pvt Ltd vs Mohammed Anwar Kutubuddin ... on 2 August, 2023
Bench: Shri Arif Doctor
                                                                            2-IAL-20470-2023



                       Pdp
                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  ORDINARY ORIGINAL CIVIL JURISDICTION
                                INTERIM APPLICATION (L) NO.20470 OF 2023
                                                   IN
                                 COMMERCIAL APPEAL (L) NO.20428 OF 2023


                       Rajaram Chavan Real Estate Pvt. Ltd.                 ..... Applicant

                       In the matter between:

                       Rajaram Chavan Real Estate Pvt. Ltd.                 ..... Appellant
                                                                            (Original   Defendant
                                                                            No.7)
                               Vs.

                       Mohammed Anwar Kutubuddin
                       Siddiqui & Ors.                                      ..... Respondents
                                                                            (Original Respondent
                                                                            No.1     &   Original
                                                                            Defendant Nos.1 to
                                                                            6)

                       Mr. Simil Purohit a/w. Mr. Rushikesh Soni I/b. Ashok Purohit &
                       Co. for the Appellant / Applicant.
                       Mr. Sharique Nachan a/w. Mr. Amaan Khan, Mr. Khurram
                       Aagboatwala I/b. Judicare Law Associates for Respondent No.1.
                       Mr. E. A. Sasi for Respondent Nos.2 to 6.
                       Mr. S. K. Dhekale, Court Receiver - present.

                                        CORAM: DEVENDRA KUMAR UPADHYAYA, CJ. &
                                               ARIF S. DOCTOR, J.

DATE : 2nd AUGUST, 2023

P.C.

Heard. Judgment is reserved.

(ARIF S. DOCTOR, J.) (CHIEF JUSTICE) Digitally signed by PRAVIN PRAVIN DASHARATH DASHARATH PANDIT

PANDIT Date:

2023.08.02 17:33:24 +0530

 
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