Rodrigo Dos Santos Alves vs The State Of Maharashtra And Anr
2023 Latest Caselaw 4374 Bom

                                                                             Board Sr.No.:-907

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

        CRIMINAL APPLN. U/S 482 NO. 476 OF 2021

 Rodrigo Dos Santos Alves                                ....APPLICANT
             V/S
 The State Of Maharashtra And Anr.                    ....RESPONDENT

Mr. Dilip Mishra for Applicant.

Mr. Anil C. Singh, Ld. ASG a/w Mr. Shriram Shirsat, Mr. Aditya Thakkar, Ms. Anuradha Mane, SPP for customs., Mr. Shekhar Mane, Mr. Pranav Thacker, Mr. Vandit Joshi, Mr. Nishi Singhani, Ms. Anna Oomer, Ms. Beena Savant-Superintendent of Customs for Respondent Nos. 2. Mr. A.R. Patil, APP for Respondent/State.

        CORAM :                HON'BLE SHRI JUSTICE AMIT BORKAR J
        DATE :                 27th April, 2023
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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