Ms. Smita Ashok Patil vs The State Of Maha. Thr. Sec. School ...
2023 Latest Caselaw 4372 Bom

                                                                           P1-ASWP-303-2023.DOC




                         Gaikwad RD



                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CIVIL APPELLATE JURISDICTION
                                       WRIT PETITION NO. 303 OF 2023


                         Smita Ashok Patil                                                    ...Petitioner
                               Versus
                         The State of Maharashtra & Ors                                   ...Respondents


                         Mr Sagar A Mane, for the Respondents No.3 and 4.


                                                       CORAM       G.S. Patel &
                                                                   Neela Gokhale, JJ.

DATED: 27th April 2023 PC:-

1. Mentioned. Not on board. Taken on board.

2. In the judgment dated 17th April 2023, the following shall be added in the appearances.

"Mr Sagar Mane, for the Respondents No.3 and 4".

3. The judgment dated 17th April 2023 be corrected accordingly.

                         (Neela Gokhale, J)                                             (G. S. Patel, J)

           Digitally
           signed by
           RAJU
RAJU       DATTATRAYA

DATTATRAYA GAIKWAD GAIKWAD Date:

2023.04.28 11:14:08 +0530

27th April 2023