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Namita Kichlu vs Atul Harimohan Kichlu
2023 Latest Caselaw 4247 Bom

Citation : 2023 Latest Caselaw 4247 Bom
Judgement Date : 26 April, 2023

Bombay High Court
Namita Kichlu vs Atul Harimohan Kichlu on 26 April, 2023
Bench: P. K. Chavan
                                                                                Board Sr.No.:-9

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7541 OF 2021

 Namita Kichlu                                          ....PETITIONER
            V/S
 Atul Harimohan Kichlu                                ....RESPONDENT

WITH CONT. PETITION NO. 171 OF 2022

Namita Kichlu ....PETITIONER V/S Atul Harimohan Kichlu ....RESPONDENT

Mr. Hitesh Vyas for Petitioner in WP 7541/221 and CP 171/2022 Mr. Amol B Jagtap for Respondent in WP 7541/221 and CP 171/2022

CORAM : HON'BLE SHRI JUSTICE PRITHVIRAJ K.

CHAVAN J DATE : 26th April, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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