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Anuradha Holdings Private ... vs Municipal Corporation Of Greater ...
2023 Latest Caselaw 4210 Bom

Citation : 2023 Latest Caselaw 4210 Bom
Judgement Date : 25 April, 2023

Bombay High Court
Anuradha Holdings Private ... vs Municipal Corporation Of Greater ... on 25 April, 2023
Bench: N. J. Jamadar
2023:BHC-AS:12538
            SWAROOP Digitally
                    by SWAROOP
                              signed

            SHARAD SHARAD PHADKE
            PHADKE Date:  2023.04.26
                    10:46:44 +0530
                                                                                  M aost 6130 of 2023.doc

                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    CIVIL APPELLATE JURISDICTION
                                APPEAL FROM ORDER (ST) NO.6130 OF 2023
                                                WITH
                               INTERIM APPLICATION (ST) NO.6132 OF 2023

            Anuradha Holdings Pvt. Ltd.                      ...                Appellant
                 versus
            Municipal Corporation of Greater Mumbai and Ors. ...              Respondents

            Mrs. Smita Tondwalkar for the Corporation.

                                       CORAM:     N.J.JAMADAR, J.
                                       DATE :     25 APRIL 2023

            P.C.

1. Not on board. Upon mentioning, taken on board.

2. A praecipe is moved for Speaking to the Minutes of the Judgment and

Order dated 19 April 2023.

3. In the penultimate paragraph i.e. 23 (vi), 'Defendant No.2' be read as

'Defendant No.1'.

4. Original Judgment and Order dated 19 April 2023 be corrected and

uploaded accordingly.




                                                                              ( N.J.JAMADAR, J. )




            SSP                                                         1/1




 

 
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