Anuradha Holdings Private ... vs Municipal Corporation Of Greater ...
2023 Latest Caselaw 4064 Bom

2023:BHC-AS:12148
                                                              P5-AOST6130-2023.DOC

                                                                                    Santosh
                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     CIVIL APPELLATE JURISDICTION
                           APPEAL FROM ORDER (ST) NO. 6130 OF 2023
                                              IN
                              NOTICE OF MOTION NO. 3112 OF 2019
                                              IN
                                    SUIT NO. 2182 OF 2019

               Anuradha Holdings Private Limited            ...Appellant
                                   Versus
               Municipal Corporation of Greater Mumbai
               & ors.                                    ...Respondents
                                          WITH
                      INTERIM APPLICATION (ST) NO. 6132 OF 2023

               Mr. Vaibhav Bhure, i/b Abhishek Adke, for the Appellant.

                                               CORAM:    N. J. JAMADAR, J.

DATED : 21st APRIL, 2023 PC:-

1. Not on board. Mentioned. Taken on board.

2. In the judgment dated 19th April, 2023, in paragraph 3(c)

in seventh line, the date "15th November, 2019" be substituted

with "15th February, 2019".

3. In paragraph 19, in sixth line, the date "16th December,

2023" be substituted with "16th February, 2023".

4. Rest of the order remains unaltered.

5. Judgment dated 19th April, 2023 be corrected and

uploaded.

[N. J. JAMADAR, J.]