Amol S/O Dileep Raut And Others vs State Of Maharashtra, Thr. ...
2023 Latest Caselaw 4063 Bom

 909-WP-2602-23.odt                                          1



                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                           NAGPUR BENCH : NAGPUR.

                               WRIT PETITION NO.2602 OF 2023
                                Amol s/o Dilip Raut and others.
                                               vs.
      State of Maharashtra, through its Secretary, Home Department, Mumbai and others.
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 Office Notes, Office Memoranda of                                   Court's or Judge's Order
 Coram, appearances, Court's Orders
  or directions and Registrar's order
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        Shri Nikhil Waghmare, Advocate for petitioners.
        Shri A.M.Deshpande, I/c. Government Pleader for respondent nos. 1 to 8.

        CORAM :- A.S.CHANDURKAR AND M. W. CHANDWANI, JJ.

DATE :- 21st APRIL, 2023

The learned counsel for the petitioners to indicate as to how the challenge to the judgment of the Full Bench of the Maharashtra Administrative Tribunal which was rendered at Principal Bench at Mumbai can be assailed before this Bench.

2. Stand over to 25th April, 2023.

(M. W. CHANDWANI, J.) (A.S.CHANDURKAR, J.)

Andurkar.