Chanda Deepak Kochar vs Icici Bank Limited
2023 Latest Caselaw 3934 Bom

                                                                            Board Sr.No.:-903

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

          INTERIM APPLICATION NO. 5283 OF 2022
                           In
            APPEALS STAMP NO. 38843 OF 2022

 Chanda Deepak Kochar                                  ....PETITIONER
             V/S
 Icici Bank Limited                                  ....RESPONDENT

WITH INTERIM APPLICATION NO. 5286 OF 2022 In APPEALS STAMP NO. 38844 OF 2022

Chanda Kochhar ....PETITIONER V/S Icici Bank Limited ....RESPONDENT

Mr Aspi Chinoy, Senior Advocate a/w Mr Rohaan Cama, Mr Rohan Dakshini, Mr Vishesh Malviya, Ms Deepa Shetty, Mr Kyrus Modi and Mr Pranav Narsaria i/b Rashmikant and Partners for Appellant Mr Darius Khambata, Senior Advocate a/w Mr Mustafa Doctor, Senior Advocate, Mr Aditya Mehta, Mr Ali Antulay, Mr Abhijit Joshi, Mr Rahul Dwarkadas, Ms Silpa Nair, Ms Juhi Bahirwani and Ms Sanaya Contractor i/b Veritas Legal for Respondent

CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE RAJESH S. PATIL, JJ DATE : 19th April, 2023

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P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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