Vijay Daulat Salok And Ors vs The State Of Maharashtra Thr. ...
2023 Latest Caselaw 3803 Bom

                                                        75.10552.22-wp.docx


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  CIVIL APPELLATE JURISDICTION

                       WRIT PETITION NO. 10552 OF 2022

Vijay Daulat Salok & Ors.                                 ..... Petitioners

         Vs.

The State of Maharashtra & Ors.                           ..... Respondents


Mr. Sandeep Dere for the Petitioners
Mr. B. V. Samant, AGP for the State


                                      CORAM:    S.V.GANGAPURWALA, ACJ &
                                                SANDEEP V. MARNE, J.

DATED : APRIL 17, 2023

P.C.

1. We have heard the learned Counsel for the Petitioners and the

learned AGP for the State.

2. The learned Counsel for the Petitioners seeks some time to cite

judgments, if any.

3. Place the matter on 24th April 2023.

(SANDEEP V. MARNE, J)                               (ACTING CHIEF JUSTICE)




Basavraj                                                                         1/1