M/S Srushti Developers Thr. ... vs Ramesh S/O Rambhau Bidkar
2023 Latest Caselaw 3795 Bom

                                                         1                          21.wp.53.2023

            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      NAGPUR BENCH, NAGPUR.

                     CRIMINAL WRIT PETITION NO.53 OF 2023
                          M/s. Shrushti Developers and Anr.
                                         .VS.
                          Shri Ramesh S/o. Rambhau Bidkar
 _______________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
             Mr Lalit Sagdeo, Advocate for the petitioners
             Mr P. S. Sadawarte, Advocate for the respondent


                                  CORAM : G.A. SANAP, J.

DATE : APRIL 17, 2023.

Interim order to continue until further orders. Reserved for judgment

(G. A. SANAP, J.)

Namrata