Amar Atmaram Sagale vs The Union Of India Thr The Chief ...
2023 Latest Caselaw 3643 Bom

Citation : 2023 Latest Caselaw 3643 Bom
Judgement Date : 12 April, 2023

Bombay High Court

Amar Atmaram Sagale vs The Union Of India Thr The Chief ... on 12 April, 2023

Bench: Sandeep V. Marne

                                                                      74 wp15295-22.docx

       Digitally
                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
       signed by
       TRUSHA
TRUSHA TUSHAR
TUSHAR MOHITE
                                          CIVIL APPELLATE JURISDICTION
MOHITE Date:
       2023.04.13
       19:09:15
       +0530
                                             WRIT PETITION NO.15295 OF 2022


                           Amar Atmaram Sagale                           ..... Petitioner

                                    Vs.

                           The Union of India and Ors.                   ..... Respondents


                           Mr. Anand Kumar Singh for the Petitioner



                                                   CORAM:    S.V. GANGAPURWALA, ACJ &
                                                             SANDEEP V. MARNE,J.

DATED : APRIL 12, 2023

P.C.

1 The Petitioner assails the judgment of the Tribunal. The service of the Petitioner from the year 2002 to 2005 is not considered.

2 Notice to Respondents, returnable on 27.06.2023.




                           (SANDEEP V. MARNE, J.)                (ACTING CHIEF JUSTICE)




                           Mohite                                                                        1/1