Madhukar Vinayak Baravkar vs The State Of Maharashtra
2023 Latest Caselaw 3531 Bom

Citation : 2023 Latest Caselaw 3531 Bom
Judgement Date : 10 April, 2023

Bombay High Court

Madhukar Vinayak Baravkar vs The State Of Maharashtra on 10 April, 2023

Bench: Bharati Dangre

                                                                               Board Sr.No.:-43

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 155 OF 2002

 Madhukar Vinayak Baravkar                              ....APPELLANT
             V/S
 The State Of Maharashtra                             ....RESPONDENT

Adv. Harshad Bhadbhade i/by Adv. Vidhya Mangavde, Adv. Shweta R. for Appellant Shri Y. M. Nakhwa, APP for the State

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 10th April, 2023 P.C. :