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Ritik S/O. Ratanlal Shahu And ... vs State Of Mah. Thr. Ps House ...
2023 Latest Caselaw 3528 Bom

Citation : 2023 Latest Caselaw 3528 Bom
Judgement Date : 10 April, 2023

Bombay High Court
Ritik S/O. Ratanlal Shahu And ... vs State Of Mah. Thr. Ps House ... on 10 April, 2023
Bench: Vinay Joshi, Bharat Pandurang Deshpande
                                                1                                     10.apl.420.2023

                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                NAGPUR BENCH : NAGPUR

                         CRIMINAL APPLICATION NO.420 OF 2023
                                Shri Ritik s/o Ratanlal Shahu and ors.
                                                  ..vs..
                                    State of Maharashtra and anr.
----------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of Coram,                                 Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
--------------------------------------------------------------------------------------
                                Shri U.K. Bisen, advocate for the applicants.
                                Shri Thakre, A.P.P. for the non-applicant no.1.
                                Shri A.Y. Sharma, Advocate for non-applicant no.2.


                            CORAM : VINAY JOSHI AND BHARAT P. DESHPANDE, JJ.

DATED : 10/04/2023.

Learned Counsel appearing for the applicant has filed a Pursis along with receipt showing the compliance of the judgment and order of this Court dated 28.03.2023.

Compliance is noted and taken on record.

(BHARAT P. DESHPANDE, J.) (VINAY JOSHI, J.) Trupti

 
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