Pearl Chesson vs Sean Paul Lawrence
2022 Latest Caselaw 9959 Bom

Citation : 2022 Latest Caselaw 9959 Bom
Judgement Date : 28 September, 2022

Bombay High Court

Pearl Chesson vs Sean Paul Lawrence on 28 September, 2022

Bench: B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

          INTERIM APPLICATION NO. 1390 OF 2020
                           In
             CHAMBER SUMMONS 646 OF 2019

 Pearl Chesson                                             ....PETITIONER
             V/S
 Sean Paul Lawrence                                      ....RESPONDENT

Sonal Hemant Mishal i/b Swati Chaurasia for applicant/Judgment Creditor Bhupesh Dhumatkar i/b ALISHA PINTO for Judgment Debtor

CORAM : HON'BLE SHRI JUSTICE B.P.

COLABAWALLA J DATE : 28th September, 2022 P.C. :