M/S. Avnee And Tejas Associates vs Vimal Hirachand Rathod Thr. Her ...
2022 Latest Caselaw 9955 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5786 OF 2021

 M/s. Avnee And Tejas Associates            ....PETITIONER
             V/S
 Vimal Hirachand Rathod Thr. Her Duly    ....RESPONDENT

Constituted Attorney Ramesh Kundanmal Oswal And Ors.

WITH WRIT PETITION STAMP NO. 14976 OF 2021

Smt. Vimal Hirachand Rathod ....PETITIONER V/S M/s. Avnee And Tejas Associates And Ors ....RESPONDENT

Mr. G. S. Godbole Senior Adv i/by Mr. Ajinkya M. Udane for Petitioner in WP/5786/21 and for Respondent in WPSt/14976/21 Mr. A. V. Anturkar Senior Adv i/by Mr. Ajay A. Joshi for Petitioner in WPSt/14976/21 and for Respondent No. 1 in WP/5786/21 Mr. Rohit Sakhadeo for Respondent No. 2 in WP/5786/21

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 28th September, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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