Neha Ketan Patil vs Asmita Rajesh Chaudhary And Ors
2022 Latest Caselaw 9953 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 10169 OF 2022

 Sou. Asmita Rajesh Chaudhary                              ....PETITIONER
             V/S
 Sou. Neha Ketan Patil And Ors                           ....RESPONDENT

WITH WRIT PETITION NO. 1266 OF 2022

Neha Ketan Patil ....PETITIONER V/S Asmita Rajesh Chaudhary And Ors ....RESPONDENT

Mr. Atul Damle Senior Adv, i/by Mr. R. D. Suryawanshi for Petitioner in WP/10169/22 and for Respondent No. 3 in WP/1266/22 Mr. G. S. Godbole i/by Mr. Shivraj Patne and Mr. Rahul Soman for Petitioner in WP/1266/22 and for Respondent in WP/10169/22 Ms. Pooja Singh i/by Mr. N. R. Bubna for Respondent No. 3 in both Petition

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 28th September, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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