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Arm Telecom Services Limited And 2 ... vs Il And Fs Financial Services Ltd
2022 Latest Caselaw 9942 Bom

Citation : 2022 Latest Caselaw 9942 Bom
Judgement Date : 28 September, 2022

Bombay High Court
Arm Telecom Services Limited And 2 ... vs Il And Fs Financial Services Ltd on 28 September, 2022
Bench: G.S. Patel, Gauri Godse
                                              9-OSCOMAPL-21350-2022 IN SJ-25-2019+.DOC




                   Ashwini



                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION
                              IN ITS COMMERCIAL APPELLATE DIVISION
                              COMMERCIAL APPEAL (L) NO. 21350 OF 2022
                                                  IN
                              SUMMONS FOR JUDGMENT NO. 25 OF 2019
                                                  IN
                             COMMERCIAL SUMMARY SUIT NO. 559 OF 2019


                   ARM Telecom Services Ltd & Ors                       ...Appellants
                       Versus
                   IL&FS Financial Services Ltd                       ...Respondents

                                               WITH
                             INTERIM APPLICATION (L) NO. 21352 OF 2022
                                                  IN
                              COMMERCIAL APPEAL (L) NO. 21350 OF 2022
                                                  IN
                              SUMMONS FOR JUDGMENT NO. 25 OF 2019
ASHWINI
HULGOJI                                           IN
GAJAKOSH

Digitally signed
                             COMMERCIAL SUMMARY SUIT NO. 559 OF 2019
by ASHWINI
HULGOJI
GAJAKOSH

                   ARM Telecom Services Ltd & Ors                        ...Applicants
Date: 2022.09.29
11:05:03 +0530


                       In the matter between
                   ARM Telecom Services Ltd & Ors                       ...Appellants
                       Versus
                   IL&FS Financial Services Ltd                       ...Respondents




                                               Page 1 of 2
                                           28th September 2022
                             9-OSCOMAPL-21350-2022 IN SJ-25-2019+.DOC




Mr Kunal Mehta, with Mufaddal Paperwala, i/b Crawford Bayley &
      Co, for the Appellants.
Dr Birendra Saraf, Senior Advocate, with Rohan Savant, Sachin
      Chandarana, Archit Shah & Aagam Mehta, i/b MKA & Co, for
      the Respondents.


                     CORAM         G.S. Patel &
                                   Gauri Godse, JJ.
                     DATED:        28th September 2022
PC:-


1. The Appeal is fully covered by our recent judgment in SKIL Himachal & Tourism Pvt Ltd & Ors v IL&FS Financial Services Ltd & Ors, decided on 22nd September 2022 (Commercial Appeal (L) No. 95 OF 2020, with other appeals).

2. Consequently, for the reasons set out in that judgment, the present Appeal is dismissed as not maintainable under Section 13 of the Commercial Courts Act, 2015.

(Gauri Godse, J)                                   (G. S. Patel, J)





                         28th September 2022
 

 
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