Shri. Govind Yashwant Khalde And ... vs Shri. Prem Chellaram ...
2022 Latest Caselaw 9889 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7023 OF 2022

 Shri. Govind Yashwant Khalde And Ors         ....PETITIONER
             V/S
 Shri. Prem Chellaram Tilokchandani And Ors....RESPONDENT

Mr. Subhash B. Desai for Petitioner in WP/7023/22 and for Respondent in WP/8590/22 and WP/8591/22 Mr. Sriniwas Bobale a/w Mr. Sagar Kursija i/by Ms. Deepali Kedar for Petitioner in WP/8590/22 and WP/8591/22 Mr. G. S. Godbole Senior Adv, i/by Mr. D. S. Patil for Respondent No. 1 in WP/7023/22 Mr. T. D. Deshmukh a/w Mr. Sagar Kursija i/by Ms. Deepali Kedar for Respondent No. 2 in WP/7023/22

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 27th September, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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