Nirmala Raju Jagdale And Ors vs Balasaheb Bhimaji Shinde And Ors
2022 Latest Caselaw 9683 Bom

                                  {1}                 1012-FA-1317-2022


      IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                 BENCH AT AURANGABAD

                   FIRST APPEAL NO. 1317 OF 2022

                NIRMALA RAJU JAGDALE AND OTHERS
                             VERSUS
              BALASAHEB BHIMAJI SHINDE AND OTHERS

                                 ...
                Advocate for Appellants : Mr. V.V. Tarde
             Advocate for Respondent No.5 : Mr. S.S. Rathi
                                 ....

                               CORAM : S.G. DIGE, J.
                               DATE : 22nd September, 2022

 ORDER :

. Heard learned Counsel for appellants and learned

Counsel for respondent No.5.

2. Learned Counsel for respondent No.5 submits that,

Insurance Company has also preferred appeal against the

judgment and order passed by the Tribunal. Hence, it be

tagged with this appeal.

3. Considering the submissions of learned Counsel for

respondent No.5, First Appeal No.71 of 2022 be tagged

with this appeal.

Pooja K.

{2} 1012-FA-1317-2022

4. Stand over to 24th November, 2022.

5. Call record and proceedings.

[S.G. DIGE, J.]

Pooja K.