Citation : 2022 Latest Caselaw 9669 Bom
Judgement Date : 22 September, 2022
Judgment 1 35- wp 1537-21.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
NAGPUR BENCH, NAGPUR.
WRIT PETITION NO. 1537 OF 2021
1) Dr. Prakash Manikrao Tayde,
Age : 61 years, Occu. - Retired,
R/o. Kelkarwadi, At-Post. Murtizapur,
Tq. Murtizapur, Dist. Akola
2) Subhash Namdeorao Bhosale,
Age : 61 years, Occu. - Retired,
R/o. Shivaji Nagar, Near Kavita
Mangal Karyalaya, Arni Road,
Darwha, Tq. Darwha, Dist. Yavatmal
3) Sitaram Mahadeorao Battalwar,
Aged about : 73 years, Occu. - Retired,
R/o. Vrundavan, Natuwadi, Darwha,
Tq. Darwha, Dist. Yavatmal.
4) Bhagwat Amrutrao Vidhate,
Aged about : 60 years, Occu. - Retired,
R/o. Amrut Villa, 18-B,
Shivarpan Colony, VMV Road,
Amrtavati, Tq. & Dist. Amravati
5) Liladhar Narayanrao Gawande,
Age : 65 years, Occu. - Retired,
R/o. Devkinandan, Bhoomiputra
Colony, Near Congress Nagar,
Amravati, Tq. & Dist. Amravati
6) Kishore Babarao Deshmukh,
Age: 67 years, Occ : Retired,
R/o. 23, Vidarbha Housing Colony,
Tope Nagar, Near Malik Lawn,
Amravati, Tq. & Dist. Amravati.
7) Satish Ramkrishna Akarte,
Age: 64 years, Occ : Retired,
R/o. Keshav Colony, Camp,
Amravati, Tq. & Dist. Amravati
Judgment 2 35- wp 1537-21.odt
8) Nagorao Dyandeorao Deshmukh
Age: 61 years, Occ : Retired,
R/o. Plot No. 3, Satyadeo Housing
Colony, Ghudadhi, Akola,
Tq. & Dist. Akola
9) Dr. Subhash Gulabrao Bhadange,
Age: 63 years, Occ : Retired,
R/o. Ashirwad, Dwarka Nagri,
Jawahar Nagar, Akola
10) Dr. Sanjiv Radhakrushna Gaikwad,
Age: 60 years, Occ : Retired,
R/o. Ekta Nagar, Risod,
Tq. Risod, Dist. Washim
11) Kishore Shankarrao Adhav,
Age: 63 years, Occ : Retired,
R/o. Tathastu, M-10, Nandanvan
Colony, Camp, Amravati,
Tq. & Dist. Amravati.
12) Vandana Balkrushna Mahatme,
Age : 61 years, Occu. - Retired,
R/o. B-11, Shivandam Chintaman
Nagar, Wardha Road, Nagpur
Tq. & Dist. Nagpur
13) Chandrakant Balwantrao Deshpande
Age : 73 years, Occu. - Retired,
R/o. Near Gupta Building, Sankat
Mochan Road, Tilakwadi,
Yavatmal, Tq. & Dist. Yavatmal
14) Anant Shriram Atrawalkar,
Age: 63 years, Occ : Retired,
R/o. 25, Jijau Nagar, Behind
Sandip Manglam, Yavatmal,
Tq. & Dist. Yavatmal
15) Prakashchand Hiralalji Pathak
Age : 69 years, Occu. - Retired,
R/o. Satsang, Lande Layout,
Buldhana, Tq. & Distt. Buldhana.
16) Sitaram Manikrao Kanadje,
Judgment 3 35- wp 1537-21.odt
Age : 63 years, Occu. - Retired,
R/o. Samvad, Saraswati Nagar,
Buldhana, Tq. & Dist. Buldhana
17) Jagdeorao Banduji Bahekar,
Age : 73 years, Occu. - Retired,
R/o. Shivneri, Jijamata Nagar,
Circular Road, Buldhana,
Tq. & Dist. Buldhana
18) Dr. Ashok Narayanrao Mohod,
Age : 62 years, Occu. - Retired,
R/o. Plot No. 2B, Narayan Nagar No.2,
(Vishnu Nagar), near Navsari Bus Stop,
Amravati, Tq. & Dist. Amravati
19) Vilas Padmakarrao Dalvi,
Age: 60 years, Occ : Retired,
R/o. Veer Tanaji Nagar, Tower
Lines, VMV Compound, Amravati,
Tq. & Dist. Amravati.
20) Dyaneshwar Ramdaspant Lasanapure,
Age: 59 years, Occ : Retired,
R/o. Shriram Nagar, Behind
Rani Nagar, near Amravati Shubham
Grinding Centre, Amravati,
Tq. & Dist. Amravati.
21) Vijay Manoharrao Saurkar,
Age: 61 years, Occ : Retired,
R/o. Ambayla Apartment, Near
Renuka Vihar Garden, Renuka
Vihar, Amravati, Tq. & Dist. Amravati .... PETITIONERS
// VERSUS //
1) The State of Maharashtra,
Through Principal Secretary,
Higher and Technical Education
Department, Mantralaya, Mumbai-32.
2) The Joint Director, Higher Education,
Amravati Division, Amravati.
3) The Joint Director, Vocational Courses
Judgment 4 35- wp 1537-21.odt
& Training, Regional Office, Morshi
Road, Amravati
4) Assistant Commissioner, Social
Welfare, Amravati Division, Amravati
5) The Accountant General,
(Accounts & Entitlement)-II,
Maharashtra, Pension Branch
Office, Nagpur .... RESPONDENTS
______________________________________________________________
Mr. Firdos Mirza, Advocate a/w Mr.A.I.Sheikh, Advocate for the
Petitioners.
Mr. K. L. Dharmadhikari, Additional Government Pleader for
Respondents.
______________________________________________________________
CORAM : SUNIL B. SHUKRE AND
G. A. SANAP, JJ.
DATED : 22.09.2022
ORAL JUDGMENT : (Per Sunil B. Shukre, J.)
1. Heard. Rule. Rule made returnable forthwith. Heard finally
by consent of the learned counsel appearing for the parties.
2. Mr. Firdos Mirza, learned counsel for the Petitioners states
that facts of this Petition are identical to the facts of Writ Petition
No.5864 of 2019 and therefore, this Petition be allowed on similar
lines as Writ Petition No.5864 of 2019, which was decided on
2nd March, 2022.
3. Mr. K. L. Dharmadhikari, learned Addl.G.P. appears for
respondents does not dispute the aforestated position.
Judgment 5 35- wp 1537-21.odt
4. The Writ Petition is, therefore, allowed in terms of prayer
clause (a).
5. We direct the Respondents to take all necessary steps for
granting notional annual increments to the Petitioners within a period
of two months from the date of receipt of copy of the judgment.
6. The Petitioners would be entitled to receive all
consequential benefits accordingly.
Rule is made absolute in the above terms. No costs.
Authenticated copy of the judgment be furnished to all
parties.
Parties shall act upon the authenticated copy of the
judgment.
(G. A. SANAP, J.) (SUNIL B. SHUKRE, J.)
Kavita
Signed By:KAVITA PRAVIN TAYADE P. A.
Signing Date:23.09.2022 14:42
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