Rahul P Vyas (Huf) Through Its ... vs Mr. Pranay Shah And Anr
2022 Latest Caselaw 9635 Bom

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                                                                        59.ALP.191.2022.doc


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  CRIMINAL APPELLATE JURISDICTION

                   CRIMINAL APPLICATION NO. 191 OF 2022
                          (FOR LEAVE TO APPEAL)
                                    IN
                     CRIMINAL APPEAL NO. ...... OF 2022

Rahul P. Vyas (HUF)                                            ... Applicant
      vs
Mr. Pranay Shah & Ors.                                         ... Respondents.

                                  WITH
                   CRIMINAL APPLICATION NO. 192 OF 2022
                          (FOR LEAVE TO APPEAL)
                                    IN
                     CRIMINAL APPEAL NO. ...... OF 2022

Rahul P. Vyas (HUF)                                            ... Applicant
      vs
Mr. Pranay Shah & Ors.                                         ... Respondents.

Mr. Krishna Mohan Naik for the applicant
Mr. N. B. Patil, APP for the respondent-State.


                                     CORAM : NITIN W. SAMBRE, J.

DATED : 21st September, 2022 P.C.:

1. Heard.

2. In view of the judgment of this Court in Ganga Taro Vazirani

vs. Deepak Raheja dated 16/02/2021, leave granted.

3. Admit.

4. Call R&P.

(NITIN W. SAMBRE, J.)

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