Shar Metal Scrap Co.Ltd vs Miraj Metals And 3 Ors
2022 Latest Caselaw 9563 Bom

          Digitally signed by
SWAROOP   SWAROOP
SHARAD    SHARAD PHADKE
          Date: 2022.09.21
PHADKE    14:42:16 +0530
                                                                                        M sj 86of 2019.doc

                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   ORDINARY ORIGINAL CIVIL JURISDICTION
                                        IN ITS COMMERCIAL DIVISION
                                    SUMMONS FOR JUDGMENT NO.86 OF 2019
                                                    IN
                                     COMM. SUMMARY SUIT NO.1415 OF 2019

 Shar Metal Scrap Co. Ltd.                                            ...     Plaintiff
       Versus
 Miraj Metals & Ors.                                                  ...   Defendants

 Mr. Indrajeet Hingane, for Defendant Nos.1 to 3.
                                      CORAM:       N.J.JAMADAR, J.

DATE: 20th SEPTEMBER, 2022

P.C.:

1. Not on board. Upon mentioning, taken on board.

2. Time to file Affidavit in Reply to the Summons for Judgment stands

extended by two weeks.

                                                                      ( N.J.JAMADAR, J. )




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