Rajesh Gupta And Anr vs Vedarambh Properties Llp And 7 Ors
2022 Latest Caselaw 9492 Bom

                                                               30-SJ33-21INCOMSS11-21.DOC

                                                                                    Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  ORDINARY ORIGINAL CIVIL JURISDICTION
                                        IN ITS COMMERCIAL DIVISION


SANTOSH                           SUMMONS FOR JUDGMENT NO. 33 OF 2021
SUBHASH                                          IN
KULKARNI                            COMM SUMMARY SUIT NO. 11 OF 2021
Digitally signed by
SANTOSH SUBHASH
KULKARNI
Date: 2022.09.20
11:23:09 +0530        Rajesh Gupta & anr.                                   ...Applicants
                      In the matter between
                      Rajesh Gupta & anr.                                     ...Plaintiffs
                                           Versus
                      Vedarambh Properties LLP & ors.                      ...Defendants


                      Mr. Vivek Kantawala, a/w Amey Patil and Shanay Bafna, i/b
                            M/s. Vivek Kantawala & Co., for the Applicants.
                      Mr. Jamsheed Master, a/w Khaizer Sayed, Huda
                            Diamondwala, i/b Diamondwala & Co., for the
                            Respondents/Defendants.

                                                 CORAM:        N. J. JAMADAR, J.

DATED : 19th SEPTEMBER, 2022 PC:-

1. List on 17th October, 2022.

2. To be listed along with IAL/26482/2022 and

IAL/26479/2022.

[N. J. JAMADAR, J.]