Rajesh Chaturvedi vs Gurunanak Romell Llp. And Ors
2022 Latest Caselaw 9488 Bom

                                                               33-SJ41-21INSS319-20.DOC

                                                                                   Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   ORDINARY ORIGINAL CIVIL JURISDICTION


                                   SUMMONS FOR JUDGMENT NO. 41 OF 2021
                                                  IN
SANTOSH                             COMM SUMMARY SUIT NO. 319 OF 2020
SUBHASH
KULKARNI
Digitally signed by
SANTOSH SUBHASH
                      Rajesh Chaturvedi                                       ...Plaintiff
KULKARNI
Date: 2022.09.20
                                        Versus
11:23:08 +0530
                      Gurunanak Romell LLP and Ors.                        ...Defendants


                      Ms. Anita Castellino, a/w Meena Shah, Unati Mishra, i/b
                           Pandya & Co., for the Plaintiff.
                      Mr. G. S. Godbole, a/w Rahul Soman, i/b Shivani Samel, for
                           the Defendants.

                                                CORAM:     N. J. JAMADAR, J.

DATED : 19th SEPTEMBER, 2022 PC:-

1. Heard the learned Counsels for the parties.

2. Mr. Godbole, the learned Counsel for the defendants,

submits that the defendants have taken out a third party

application.

Let a copy of the third party application be served on the

plaintiff.

3. List the Summons for Judgment along with third party

application on 10th October, 2022.

[N. J. JAMADAR, J.]