Sachin Subhash Bhosale vs Union Of India Thr Secretary And ...
2022 Latest Caselaw 9382 Bom

                                                                         906-aswp7719-2022


                      AGK
                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   CIVIL APPELLATE JURISDICTION

                                     WRIT PETITION NO.7719 OF 2022


                      Sachin Subhash Bhosale                   ...Petitioner
                              V/s.
                      Union of India, through
                      Secretary & Ors.                         ...Respondents



                      Dr. Abhinav D. Chandrachud with Mr. Sachin B.
                      Thorat for the petitioner.
                      Mr. Shreeram Shirsat with Mr. Amandeep Singh
                      Sra, Ms. Nishi Singhvi, Mr. Madhur Salkar and Mr.
                      Shekhar Mane for the respondent (Union of India).


                                              CORAM: DIPANKAR DATTA, CJ. &
                                                     MADHAV J. JAMDAR, J.

DATE: SEPTEMBER 16, 2022

P.C.:

1. Hearing stands concluded; judgment is reserved.

2. The interim order passed earlier shall continue till such time the judgment is pronounced.

         Digitally
         signed by
                       (MADHAV J. JAMDAR, J.)                      (CHIEF JUSTICE)
         ATUL
ATUL     GANESH
GANESH   KULKARNI
KULKARNI Date:
         2022.09.16
         17:19:59
         +0530