Executive Engineer, Bembla ... vs Devidas Tulshiram Thote And 2 ...
2022 Latest Caselaw 9380 Bom

                                                                   1                                 1-FA-131-2016.odt


                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               NAGPUR BENCH, NAGPUR
                                                     FIRST APPEAL NO. 131 OF 2016
                (The Executive Engineer, Bembal Project, Vidarbha Irrigation Development Corporation, Yavatmal Vs.
                                              Devidas S/o Tulshiram Thote & Ors.)
                    Office Notes, Office Memoranda of Coram,
                    appearances, Court's orders of directions                         Court's or Judge's order
                    and Registrar's orders.
                                  Shri M.A. Kadu, Advocate for the appellant.
                                  Shri A.B. Nakshane, Advocate for respondent No.1.

                                  CORAM : A. S. CHANDURKAR, J.

DATE : SEPTEMBER 16, 2022.

Perused the office note. The words "Oral Judgment" be replaced by the words "Per Coram". The correction be carried out and the order be uploaded.

(A. S. CHANDURKAR, J.)

SUMIT

Digitally signed bySUMIT CHETAN AGRAWAL Signing Date:16.09.2022 17:27