Pinto @ Pintoo Sultanali Keswani vs The State Of Maharashtra
2022 Latest Caselaw 9379 Bom

Citation : 2022 Latest Caselaw 9379 Bom
Judgement Date : 16 September, 2022

Bombay High Court

Pinto @ Pintoo Sultanali Keswani vs The State Of Maharashtra on 16 September, 2022

Bench: Bharati Dangre

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       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CRIMINAL APPELLATE JURISDICTION
                     BAIL APPLICATION NO.2025 OF 2021


Pinto @ Pintoo Sultanali Keshwani                  ..     Applicant
                Versus
The State of Maharashtra                           ..     Respondent
                               ...

Mr. Aabad Ponda a/w Mr. Vikram Sutaria for the Applicant.
Ms. Veera Shinde, A.P.P. for the State/Respondent.
                                  ...

                           CORAM: BHARATI DANGRE, J.

DATED : 16th SEPTEMBER, 2022 P.C:-

1. The learned APP state, that the other accused are convicted, and she would like to go through the judgment.

2. By way of last opportunity, list on 27/09/2022, on supplementary board.

( SMT. BHARATI DANGRE, J.)

Ashish Mhaske

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