Dinesh Vinod Thukral vs Bhalchandra Trading Pvt. Ltd
2022 Latest Caselaw 9326 Bom

                                                                                  15 & 16-sj-49-2021.doc




                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                     SUMMONS FOR JUDGMENT NO.49 OF 2021
                                                    WITH
                                   INTERIM APPLICATION (L) NO.18448 OF 2021
                                                     IN
                                   COMMERCIAL SUMMARY SUIT NO.41 OF 2021

VISHAL             Dinesh Vinod Thukral                                     ...Plaintiff
SUBHASH
PAREKAR                 vs.
                   Bhalchandra Trading Private Limited                      ...Defendant
Digitally signed
by VISHAL
SUBHASH
PAREKAR
Date: 2022.09.15
                                                    AND
19:36:07 +0530                       SUMMONS FOR JUDGMENT NO.50 OF 2021
                                                    WITH
                                   INTERIM APPLICATION (L) NO.18450 OF 2021
                                                     IN
                                   COMMERCIAL SUMMARY SUIT NO.43 OF 2021

                   Mr. Girish Kedia, for the Plaintiff
                   None for the Defendant.

                                              CORAM :     N. J. JAMADAR, J.

                                              DATE :      SEPTEMBER 15, 2022

                   P.C.:

1. Heard the learned counsel for the plaintiff.

2. The learned counsel for the plaintiff seeks time to file affidavit

in support of the claim, compilation of documents and affidavit of

documents.

3. List on 13th October, 2022.

                                                                (N. J. JAMADAR, J.)




                   Vishal Parekar, P.A.                                                             ...1