Axis Bank Ltd vs Bank Of Baroda
2022 Latest Caselaw 9323 Bom

                                                                                      22-sj-2-2021.doc




                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                     SUMMONS FOR JUDGMENT NO.02 OF 2021
                                                    IN
                                       COMMERCIAL SUIT NO.123 OF 2020

                   Axis Bank Limited                                       ...Plaintiff
                         vs.
VISHAL             Bank of Baroda                                          ...Defendant
SUBHASH
PAREKAR
                   Mr. Shyam Kapadia a/w. Ms. Sonali Aggarwal i/b. M/s. Dhruve
Digitally signed
by VISHAL
SUBHASH
                   Liladhar and Co., for the Plaintiff.
PAREKAR
Date: 2022.09.15
                   Mr. Harsh Moorjani a/w. Mr. Nishit Dhruva, Mr. Prakash Shinde,
19:36:08 +0530     Ms. Niyati Merchant, Mr. Harsh Sheth, Mr. Yash Dhruva i/b. MDP
                   and Partners, for the Defendant No. 1.

                                             CORAM :     N. J. JAMADAR, J.

                                             DATE :      SEPTEMBER 15, 2022

                   P.C.:

1. Heard the learned counsel for the plaintiff.

2. The learned counsel for the plaintiff has concluded his

submissions.

3. At the request of the learned counsel for the defendant, list on

22nd September, 2022.

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1