India Realty Excellence Fund Ii ... vs Gautam Jagdish Ahuja And Anr
2022 Latest Caselaw 9319 Bom

                                                                                        24-sj-4-2021.doc




                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                    SUMMONS FOR JUDGMENT NO.4 OF 2021
                                                   IN
                                  COMMERCIAL SUMMARY SUIT NO.317 OF 2020

                   India Realty Excellence Fund II LLP                       ...Plaintiff
                         vs.
VISHAL             Gautam Jagdish Ahuja and Another                          ...Defendants
SUBHASH
PAREKAR
                   Mr. Gaurav Joshi, Senior Counsel a/w. Ms. Ankita Agarwal, Ms.
Digitally signed
by VISHAL
SUBHASH
                   Saloni Shah i/b. PSK Legal, for the Plaintiff
PAREKAR
Date: 2022.09.15
                   None for the Defendants.
19:36:08 +0530

                                              CORAM :     N. J. JAMADAR, J.

DATE : SEPTEMBER 15, 2022

P.C.:

1. List on 6th October, 2022.

2. The plaintiff is at liberty to give notice to the Official Assignee

about listing of the matter.

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1