Shivdatta @ Biltu Subhodhchandra ... vs The State Of Maharashtra
2022 Latest Caselaw 9258 Bom

                                                              18. APEAL.872.15.doc

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                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                             CRIMINAL APPELLATE JURISDICTION

                             CRIMINAL APPEAL NO. 872 OF 2015

      Shivdatta @ Biltu Subhodhchandra Sah               .. Appellant
                 Versus
      State of Maharashtra                               .. Respondent

      Mr. Mandar Soman, Appointed Advocate for Appellant.
      Mr. H. J. Dedhia, APP for State


                                       CORAM : A. S. GADKARI &
                                               MILIND N. JADHAV, JJ.

DATE : 14th September, 2022.

P.C.:

. Closed for Judgment.

[ MILIND N. JADHAV, J. ] [A. S. GADKARI, J.]

SONALI Digitally signed by SONALI SATISH SATISH KILAJE Date: 2022.09.15 KILAJE 12:42:05 +0530