Smt. Sulabha Naredra Gadre And Ors vs Shankar Balkrishna Warang And Ors
2022 Latest Caselaw 9207 Bom

Citation : 2022 Latest Caselaw 9207 Bom
Judgement Date : 13 September, 2022

Bombay High Court

Smt. Sulabha Naredra Gadre And Ors vs Shankar Balkrishna Warang And Ors on 13 September, 2022

Bench: S. K. Shinde

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 6148 OF 2022

 Smt. Sulabha Naredra Gadre And Ors                        ....PETITIONER
            V/S
 Shankar Balkrishna Warang And Ors                       ....RESPONDENT

Mr. Mahesh V. Rawool for Petitioner Mr. Gangadhar J. Sabnis for Respondent

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 13th September, 2022 P.C. :