Atlas Shipping Services Pvt Ltd vs Repro India Ltd
2022 Latest Caselaw 9101 Bom

                                                                                       24-sj-35-2021.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                       SUMMONS FOR JUDGMENT NO.35 OF 2021
                                                       WITH
                                        INTERIM APPLICATION NO.3280 OF 2021
                                                        IN
                                     COMMERCIAL SUMMARY SUIT NO.125 OF 2021
VISHAL
SUBHASH
PAREKAR
Digitally signed by
                      Altas Shipping Services Pvt. Ltd.                      ...Plaintiff
VISHAL SUBHASH
PAREKAR
                            vs.
Date: 2022.09.12
18:56:29 +0530
                      Repro India Ltd.                                       ...Defendant

                      Mr. Amrut Joshi a/w. Ms. Smita Durve i/b. Arshil Shah, for the
                      Plaintiff.
                      Mr. Gauraj Shah a/w. Mr. Nishant Chothani, Mr. Shlok Parekh i/b.
                      Ms. Shakshi Bhalla, for the Defendant.

                                                   CORAM :   N. J. JAMADAR, J.

DATE : SEPTEMBER 12, 2022

P.C.:

1. Heard the learned counsels for the parties.

2. Closed for order.

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1