Pvr Ltd vs Proteus Ventures Llp And 2 Ors
2022 Latest Caselaw 9090 Bom

                                                                                     11-comss-53-2022.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                      COMMERCIAL SUMMARY SUIT NO.53 OF 2022

                      PVR Limited                                             ...Plaintiff
                           vs.
                      Proteus Ventures LLP and Others                         ...Defendants
VISHAL
SUBHASH
PAREKAR               Mr. Abhijeet Desai, for the Plaintiff
Digitally signed by
                      Ms. Juhi Valia i/b.Jayakar & Partners, for the Defendants.
VISHAL SUBHASH
PAREKAR
Date: 2022.09.12
18:56:29 +0530
                                                CORAM :     N. J. JAMADAR, J.

                                                DATE :      SEPTEMBER 12, 2022

                      P.C.:

1. Heard the learned counsel for the plaintiff.

2. The learned counsel for the plaintiff seeks time to file

Summons for Judgment.

3. Let the Summons for Judgment be taken out and filed within a

period of two weeks.

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1