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Shri. Ajay Ambadas Jagtap vs Ateliers Francois Sa, Thr. ...
2022 Latest Caselaw 9086 Bom

Citation : 2022 Latest Caselaw 9086 Bom
Judgement Date : 12 September, 2022

Bombay High Court
Shri. Ajay Ambadas Jagtap vs Ateliers Francois Sa, Thr. ... on 12 September, 2022
Bench: S. K. Shinde
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

      CIVIL REVISION APPLICATION NO. 86 OF 2021

 Shri. Ajay Ambadas Jagtap                     ....APPLICANT
              V/S
 Ateliers Francois Sa, Thr. Authorized     ....RESPONDENT

Representative Mr. Gauthier Du Bois And Ors.

Mr. Tejesh Dande a/w Mr. Vishal Navale i/by Tejesh Dande and Associates for Applicant.

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 12th September, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1

 
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